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J&K HC Denies Bail to Pankaj Sharma who Allegedly Supplied Information to ISI Pakistan - (08 Dec 2020)

CRIMINAL

Jammu & Kashmir High Court has denied bail to Pankaj Sharma who allegedly hobnobbed with ISI of Pakistan and passed on photographs of vital installations and troops movement to them.

Tags : JAMMU AND KASHMIR HIGH COURT   PANKAJ SHARMA  

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