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Gauuhati HC Stays Exploration and Drilling by OIL in Dibru-Saikhowa National Park - (08 Dec 2020)

ENVIRONMENT

Gauhati High Court has issued a stay on exploration and drilling by Oil India Limited (OIL) at seven hydrocarbon project sites within Dibru-Saikhowa National Park, citing non-compliance with the Supreme Court’s order to conduct a biodiversity impact assessment study.

Tags : GAUHATI HIGH COURT   DIBRU-SAIKHOWA NATIONAL PARK  

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