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Allahabad HC: Filing Chargesheet for Attempt to Murder Against Tablighi Jamaat Member Not Viable - (08 Dec 2020)

CRIMINAL

Allahabad High Court has observed that filing a chargesheet for attempt to murder against a man for attending the Tablighi Jamaat meet even though he tested Covid negative prima facie reflected an abuse of power.

Tags : ALLAHABAD HIGH COURT   TABLIGHI JAMAAT MEMBER  

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