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SC Refuses to Entertain PC George MLA's Plea to Postpone Kerala Local Body Polls - (08 Dec 2020)

ELECTION

Supreme Court has refused to entertain a petition filed by Kerala Member of Legislative Assembly, PC George seeking the postponement of local body polls in the State scheduled to start from 8th December, 2020.

Tags : SUPREME COURT   PC GEORGE   POSTPONING OF KERALA LOCAL BODY POLLS  

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