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Karnataka HC Directs State Govt to Clarify on Issue of Public Notice on ‘Cauvery Calling’ Project - (08 Dec 2020)

CIVIL

Karnataka High Court has directed the state government to clarify whether it was willing to issue a public notice that the 'Cauvery Calling' project is the project of 'Sadhguru' Jaggi Vasudev's Isha Foundation and Isha Outreach and that the government has nothing to do with it.

Tags : KARNATAKA HIGH COURT   ‘CAUVERY CALLING’ PROJECT  

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