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SC Seeks Reply from Centre on Termination of UPA-Appointed Governors - (28 Jan 2016)

Supreme Court has issued notice and sought response from Government on the issue of sacking of UPA-appointed governors of Uttarakhand and Pudducherry in 2014 when it came to power, terming it as “a serious matter”.

Tags : SUPREME COURT   GOVERNORS   TERMINATION  

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