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Delhi High Court Directs SpiceJet to Up Their Offer to AAI on Rs.158 Cr-Worth Air Traffic Dues - (07 Dec 2020)

CIVIL

Delhi High Court has directed commercial airline SpiceJet to give a better offer to the Airport Authority of India (AAI) with respect to its payment plans of dues worth Rs. 158 crores on Air Traffic invoices due since 2015 and Rs. 82 crore worth interest accrued on the due amount.

Tags : DELHI HIGH COURT   SPICEJET   AIR TRAFFIC DUES  

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