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Karnataka HC Directs Holding of Elections in Bengaluru Civic Body Expeditiously - (07 Dec 2020)

ELECTION

Karnataka High Court has directed the State Election Commission to hold elections of Bruhat Bengaluru Mahanagara Palike (BBMP), as expeditiously as possible by publishing election program within six weeks from the date of publishing of final list of Electoral rolls.

Tags : KARNATAKA HIGH COURT   ELECTIONS IN BENGALURU CIVIC BODY  

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