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SC: RERA Does Not Bar Consumer Fora from Entertaining Complaints by Allottee - (07 Dec 2020)

CONSUMER

Supreme Court has reiterated that Section 79 of the Real Estate (Regulation and Development) Act, 2016 does not bar the Consumer fora from entertaining complaint on behalf of an allottee.

Tags : SUPREME COURT   CONSUMER FORA   RERA COMPLAINTS  

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