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Delhi HC Directs RBI to Reconsider Jindal Steel and Power Ltd Application - (07 Dec 2020)

CIVIL

Delhi High Court has remanded to the Reserve Bank of India, an application by Jindal Steel and Power Ltd (JSPL) to transmit $300 million to its wholly owned subsidiary Jindal Steel and Power (Mauritius) Ltd (JSPML).

Tags : DELHI HIGH COURT   RESERVE BANK OF INDIA   JINDAL STEEL AND POWER LTD  

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