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Karnataka HC Directs Govt to Reconstruct Migrants' Huts Burnt Down During Lockdown - (07 Dec 2020)

CIVIL

Karnataka High Court has directed the State Government to reconstruct at its own cost the huts/shanties of migrant workers in Bengaluru, which were burnt down by unknown miscreants when the occupants had left for their native places after the announcement of the lockdown.

Tags : KARNATAKA HIGH COURT   RECONSTRUCTION OF BURNT HUTS  

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