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MP HC Direct Govt to Draw Definite Plan for Rehabilitation of Migrant Workers - (07 Dec 2020)

CIVIL

Madhya Pradesh High Court has directed the Madhya Pradesh Government and its functionaries to draw out a definite plan to rehabilitate migrated workers, who returned to Madhya Pradesh after being rendered jobless during pandemic COVID-19 outbreak.

Tags : MADHYA PRADESH HIGH COURT   REHABILITATION OF MIGRANT WORKERS  

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