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P&H HC Seeks Response on Earmaking of Five Cremation Grounds in Village in Ambala District - (07 Dec 2020)

CIVIL

Punjab & Haryana High Court has sought response from the Deputy Commissioner, Ambala, noticing that five cremation grounds have been earmarked for different communities in a village situated in the Ambala District, with regard to "such divisions of the society".

Tags : PUNJAB AND HARYANA HIGH COURT   EARMAKING OF FIVE CREMATION GROUNDS  

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