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Allahabad HC Imposes Cost on Plea for Speedy Disposal of Bail Application Not Filed - (04 Dec 2020)

CRIMINAL

Allahabad High Court has dismissed a Criminal Writ plea with a cost of Rs. 10,000/- which was filed seeking a direction for speedy disposal of the bail application which was not filed.

Tags : ALLAHABAD HIGH COURT   SPEEDY DISPOSAL OF BAIL APPLICATION  

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