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Delhi HC Issues Notice on Appeal Against Order Directing Admission to Medical Aspirant - (04 Dec 2020)

CIVIL

Delhi High Court has issued notice in a plea by the Union of India against a Single Judge Bench order of the Delhi High Court which had allowed admission to an aspirant on reserved seats for medical courses on basis of a Bravery Award by an NGO called Indian Council for Child Welfare (ICCW).

Tags : DELHI HIGH COURT   ADMISSION OF MEDICAL ASPIRANT  

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