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ITAT, Mumbai: Data Processing Cost Paid by KBC Bank Branch to Head Office Isn’t Royalty - (04 Dec 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Mumbai has upheld the order passed by CIT(A) holding that the Data Processing Cost paid by the KBC Bank Branch to Head Office is not Royalty

Tags : INCOME TAX APPELLATE TRIBUNAL   KBC BANK BRANCH  

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