ITAT, Bangalore: No TDS Applicable on Reimbursement of Actual Cab Expenses - (04 Dec 2020)
DIRECT TAXATION
Income Tax Appellate Tribunal (ITAT), Bangalore has held that no TDS (Tax Deducted at Source) is applicable on the reimbursement of the actual cab expenses.
Tags : INCOME TAX APPELLATE TRIBUNAL REIMBURSEMENT OF CAB EXPENSES
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