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ITAT, Mumbai: No TDS on Sales Commission Paid to Overseas Agents - (04 Dec 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Mumbai has held that tax cannot be detected at source on Sales Commission paid to Overseas Agents not having Permanent Establishment (PE) in India.

Tags : INCOME TAX APPELLATE TRIBUNAL   SALES COMMISSION PAID TO OVERSEAS AGENTS  

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