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SC Stays Gujarat HC Order Directing Persons Not Wearing Masks to Do Community Service - (03 Dec 2020)

CIVIL

Supreme Court has stayed the Gujarat High Court order which had directed the State of Gujarat to come up with a policy or order that would direct for those caught without a face cover/mask to be compulsorily sent to COVID-19 care centres for community service.

Tags : SUPREME COURT   COMMUNITY SERVICE  

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