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AG KK Venugopal Refuses Consent for Contempt Action Against Shefali Vaidya - (03 Dec 2020)

CONTEMPT OF COURT

Attorney General for India, KK Venugopal has refused to grant consent for initiating contempt proceedings against author Shefali Vaidya for her tweets over Supreme Court, stating that the same were made over a year ago.

Tags : ATTORNEY GENERAL   SHEFALI VAIDYA  

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