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Allahabad HC Extends Interim Orders Passed by It & Courts Subordinate to It Till January 5 - (03 Dec 2020)

CIVIL

Allahabad High Court has extended the operation of interim orders passed by it and by the Courts/ Tribunals subordinate to it, till 5th January, 2021.

Tags : ALLAHABAD HIGH COURT   EXTENSION OF INTERIM ORDERS  

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