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NGT Imposes Ban on Use and Sale of Fire Crackers During COVID19 Pandemic - (03 Dec 2020)

ENVIRONMENT

National Green Tribunal has imposed a total ban on sale and use of all kinds of fire crackers during COVID-19 pandemic in the National Capital Region and all cities/towns in the country where the ambient air quality falls under the 'poor' and above category.

Tags : NATIONAL GREEN TRIBUNAL   BAN ON USE AND SALE OF FIRE CRACKERS  

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