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SC: Victims of Human Right Violation by Investigating Agencies have Right to Copy of CCTV Footage - (03 Dec 2020)

CRIMINAL

Supreme Court has held that in case of any human right violation by investigating agencies like police, CBI, NIA, ED Etc, the victims have the right to get the copy of CCTV footage of interrogation and also to approach the National/State Human Rights Commission, Human Rights Court or the Superintendent of Police or any other authority empowered to take cognizance of an offence.

Tags : SUPREME COURT   RIGHT TO COPY OF CCTV FOOTAGE  

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