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MCA Relaxes Additional Fees and Extension of Last Date of Filing of CRA-4 - (03 Dec 2020)

COMPANY

Ministry of Corporate Affairs (MCA) has notified relaxation of additional fees and extension of the last date of filing of CRA-4 (form for filing of cost audit report) for Financial Year 2019-20 under the Companies Act, 2013.

Tags : MINISTRY OF CORPORAE AFFAIRS   EXTENSION OF LAST DATE OF FILING OF CRA-4  

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