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SC Rejects Plea to Reopen Sterlite Tamil Nadu Plant - (03 Dec 2020)

ENVIRONMENT

Supreme Court has refused to allow a Sterlite Copper plant in Thoothukudi, Tamil Nadu, to open on an experimental basis for a short time to give the company an opportunity to dispel the charges of pollution levelled against the plant.

Tags : SUPREME COURT   STERLITE TAMIL NADU PLANT  

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