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Delhi HC Issues Notice on Plea Against Central Government’s Surveillance Systems - (02 Dec 2020)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice to the Ministries of Home Affairs, Law, Information Technology and Communications, on a plea against the Central Government's surveillance systems Central Monitoring System (CMS), Network Traffic Analysis (NETRA), and National Intelligence Grid (NATGRID), on a plea by Centre for Public Interest Litigation and Software Freedom Law Centre.

Tags : DELHI HIGH COURT   CENTRAL GOVERNMENT’S SURVEILLANCE SYSTEMS  

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