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Bombay High Court Raps Developers of Worli High-Rise Palais Royale - (28 Jan 2016)

Bombay High Court has slammed developers of Worli high-rise Palais Royale and held that 13 floors of 56-storey residential tower were illegally built and directed Brihanmumbai Municipal Corporation to take action as per law.

Tags : BOMBAY HIGH COURT   WORLI HIGH-RISE PALAIS ROYALE  

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