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SC: Practice of Affixing Posters Outside Residence of COVID19 Patients Creates Stigma - (02 Dec 2020)

CIVIL

Supreme Court has observed that the practice of conspicuously affixing posters outside the residence of COVID19 positive patients creates stigma and often leads to a situation where patients may be treated as so called "untouchables".

Tags : SUPREME COURT   AFFIXING POSTERS OUTSIDE RESIDENCE OF COVID19 PATIENTS  

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