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Attorney General Grants Consent for Contempt Action Against Artist Rachita Taneja - (02 Dec 2020)

CONTEMPT OF COURT

Attorney General for India, KK Venugopal has granted consent to a law student for initiating contempt of court proceedings against a comic illustrator Rachita Taneja, for her illustrative tweets depicting Supreme Court being hand in glove with the ruling party, Bharatiya Janta Psrty.

Tags : ATTORNEY GENERAL OF INDIA   ARTIST RACHITA TANEJA  

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