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NAA: TTK Prestige Guilty of Not Passing Benefit of GST to Customers - (01 Dec 2020)

GOODS AND SERVICES TAX

National Anti-profiteering Authority (NAA) has found TTK Prestige guilty of profiteering for not passing the benefit of Goods and Service Tax reduction to its customers.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   TTK PRESTIGE  

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