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Delhi HC Directs AAP Govt to Expedite Issuing of Ration Cards - (01 Dec 2020)

CIVIL

Delhi High Court has directed the Aam Aadmi Party government to expedite applications for issuing ration cards, saying they cannot be kept pending for a long time as the cards are required to obtain subsidised food grains.

Tags : DELHI HIGH COURT   ISSUING OF RATION CARDS  

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