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NGT Directs Inspection of Petrol Pumps Across Delhi-NCR - (27 Jan 2016)

National Green Tribunal (NGT) has directed inspection of petrol pumps across Delhi-NCR by a committee comprising officials from Central Pollution Control Board (CPCB), Ministry of Petroleum and Gas and concerned state pollution control boards.

Tags : NATIONAL GREEN TRIBUNAL   CENTRAL POLLUTION CONTROL BOARD (CPCB)   MINISTRY OF PETROLEUM AND GAS  

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