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Dog Meat Ban: Gauhati High Court Stays Government Ban on Sale of Dog Meat in Nagaland - (30 Nov 2020)

COMMERCIAL

Gauhati High Court has stayed the carpet ban on the sale of dog meat in Nagaland that was imposed on July 2. This would mean that the commercial import, trade and sale of dogs and dog meat can be done in Nagaland for the time being.

Tags : GAUHATI HIGH COURT   DOG MEAT BAN  

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