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Delhi High Court Refuses Interim Bail to Unitech Promoter Ajay Chandra - (30 Nov 2020)

CRIMINAL

Delhi High Court has declined to extend the interim bail of one month granted to Unitech Ltd promoter Ajay Chandra due to the illness of his wife who was suffering from COVID-19. The high court noted that the Supreme Court is seized of the matter and there was no ground to extend the interim bail.

Tags : DELHI HIGH COURT   INTERIM BAIL   UNITECH  

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