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NGT Directs DJB to File Status Report about High Ammonia in Yamuna - (27 Jan 2016)

National Green Tribunal (NGT) has directed Delhi Jal Board (DJB) to file a status report about rising ammonia levels in the Yamuna, which has left its water beyond treatment and forced the closure of the Wazirabad and Chandrawal plants.

Tags : NATIONAL GREEN TRIBUNAL   DELHI JAL BOARD   YAMUNA  

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