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SC Directs Directorate General to Proceed with Admissions to PG Medical Courses - (27 Nov 2020)

EDUCATION

Supreme Court has directed the Directorate General of Health Services to proceed with the counseling for admissions to PG super-specialty medical courses for the academic year 2020-21 without providing reservation for in-service candidates.

Tags : SUPREME COURT   ADMISSIONS TO PG MEDICAL COURSES  

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