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Jammu & Kashmir High Court Refuses to Stay Investigation Against Advocate Deepika Singh Rajawat - (27 Nov 2020)

CRIMINAL

Jammu and Kashmir High Court has refused to interfere in an ongoing investigation in relation to a First Information Report registered against Advocate Deepika Singh Rajawat by Jammu and Kashmir police for her tweet on Navratri/Navratras.

Tags : JAMMU AND KASHMIR HIGH COURT   ADVOCATE DEEPIKA SINGH RAJAWAT  

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