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Allahabad High Court Denies Bail to SP Leader Mohd Azam Khan - (27 Nov 2020)

CRIMINAL

Allahabad High Court has denied bail to SP Leader Mohammad Azam Khan and his son Abdullah Azam Khan in an alleged case of forging a PAN card and a Passport, depicting that the latter was born in the year 1990, for the purpose of contesting 2017 assembly elections.

Tags : ALLAHABAD HIGH COURT   MOHD AZAM KHAN  

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