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Delhi HC Asks Police to File Report on Inquiry on Confessional Statement of Jamia Millia Student - (27 Nov 2020)

CRIMINAL

Delhi High Court has asked police to file a report on an internal vigilance inquiry conducted to probe allegations that a confessional statement of a Jamia Millia Islamia student was leaked to media.

Tags : DELHI HIGH COURT   CONFESSIONAL STATEMENT OF JAMIA MILLIA STUDENT  

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