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Bombay High Court Refuses to Stay RBI Scheme for Lakshmi Vilas Bank Merger with DBS Bank - (27 Nov 2020)

BANKING

Bombay High Court has rejected a prayer for ad-interim stay on Reserve Bank of India's amalgamation scheme for the merger of Lakshmi Vilas Bank with the DBS Bank approved by the Union Cabinet, in a plea filed by shareholders of Lakshmi Vilas Bank.

Tags : BOMBAY HIGH COURT   LAKSHMI VILAS BANK MERGER WITH DBS BANK  

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