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Delhi HC Asks RBI to Submit its Latest Circular on FDI Policy - (27 Jan 2016)

While hearing a public interest litigation seeking a thorough investigation against all firms that have received FDI, Delhi High Court has sought a reply from the Reserve Bank of India (RBI) on its latest circular governing FDI policy.

Tags : DELHI HIGH COURT   RESERVE BANK OF INDIA   FDI POLICY  

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