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Bombay HC Dismisses Plea of Student Who was Ineligible for Masters Course - (26 Nov 2020)

CIVIL

Bombay High Court has dismissed a writ petition filed by a 23-year-old student belonging to the reserved category who was held ineligible for admission in the Masters course in Human Resource Development at Jamnalal Bajaj Institute of Management despite securing admission, as she did not qualify the criteria of securing 55% in 12th standard.

Tags : BOMBAY HIGH COURT   STUDENT WHO WAS INELIGIBLE FOR MASTERS COURSE  

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