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Karnataka HC Grants Transit Bail to Republic TV COO Priya Mukherjee in TRP Scam FIR - (26 Nov 2020)

CRIMINAL

Karnataka High Court has granted transit bail for 20 days to Chief Operating Officer Priya Mukherjee of ARG Outlier Media Private Ltd in the First Information Report registered by Mumbai police alleging TRP Scam.

Tags : KARNATAKA HIGH COURT   PRIYA MUKHERJEE   TRP SCAM  

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