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SC Dismisses Plea of Dera Sacha Sauda Members to Transfer Cases Relating to Sacrilege of Holy Book - (26 Nov 2020)

CIVIL

Supreme Court has dismissed the transfer petition filed by members of Dera Sacha Sauda wherein they sought for the transfer of cases pertaining to sacrilege outside of the State of Punjab.

Tags : SUPREME COURT   SACRILEGE OF HOLY BOOK  

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