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MHA Releases Fresh Guidelines for Surveillance, Containment and Caution Against Covid-19 - (25 Nov 2020)

CIVIL

Union Ministry of Home Affairs (MHA) has released a fresh set of guidelines for surveillance, containment and caution against Covid-19. The fresh norms will be effective from December 1, 2020 and will remain in place till December 31, 2020. The Ministry has asked states and Union Territoriess to ensure careful demarcation of Containment Zones at the micro level, taking into consideration the guidelines prescribed by Ministry of Health and Family Welfare.

Tags : MINISTRY OF HOME AFFAIRS   GUIDELINES FOR COVID-19  

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