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SC Stays Andhra Pradesh HC’s Gag Order on Reports on Amaravati Land Scam FIR - (25 Nov 2020)

CRIMINAL

Supreme Court has stayed the Andhra Pradesh High Court's gag order on media reporting and social media comments on the contents of the Amaravati land scam First Information Report.

Tags : SUPREME COURT   AMARAVATI LAND SCAM FIR  

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