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Delhi HC: Adult Woman is Free to Reside Wherever She Wishes and with Whoever She Wishes - (25 Nov 2020)

CIVIL

Delhi High Court has provided relief to an adult woman who left her home to marry the man of her choice. After taking her consent and wishes into consideration, the Court noted that being a major, she has a free will to reside wherever she wants and with whoever she wishes.

Tags : DELHI HIGH COURT   ADULT WOMAN   CHOICE OF RESIDENCE  

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