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Karnataka HC Issues Notice on Political Parties to Instruct Members on Social Distancing Norms - (25 Nov 2020)

CIVIL

Karnataka High Court has issued notice to political parties-Bharatiya Janata Party, Communist Party of India, Communist Party of India (M), Indian National Congress, Janata Dal (S) and Kannada Chaluvali Vatal Paksha, calling upon them to make a statement, whether they are willing to issue instructions to its members/followers to strictly abide by the rules regarding wearing of mask and maintaining of social distance.

Tags : KARNATAKA HIGH COURT   SOCIAL DISTANCING NORMS  

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