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P&H HC: Bar Council Cannot Suspend Licence to Practice While Referring Complaint - (25 Nov 2020)

CIVIL

Punjab and Haryana High Court has quashed a resolution passed by Bar Council of Punjab and Haryana suspending the licence of practice of a lawyer who allegedly posted derogatory comments in Facebook about the judiciary and lawyers.

Tags : PUNJAB AND HARYANA HIGH COURT   SUSPENSION OF LICEENCE  

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