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Delhi HC Gives Liberty to Sameet Thakkar to Seek Clarification on Taking Down of Tweets - (25 Nov 2020)

MEDIA AND COMMUNICATION

Delhi High Court has given liberty to Sameet Thakkar and TV Today Network to approach the single bench seeking clarifications on whether the 29 sets of URLs taken down by Twitter are the tweets which are the subject matter of the proceedings in the defamation suit filed by TV Today Network against Thakkar.

Tags : DELHI HIGH COURT   SAMEET THAKKAR  

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